Commissioner CGST And Central Excise vs. M/S U.P. Asbestos LTD Mohanlal Ganj Lucknow

CEXAD/5/2019HC AllahabadGSTCNR UPHC02003471201907 November 2024Bench: RAJAN ROY,BRIJ RAJ SINGH1 pages

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Neutral Citation No. - 2024:AHC-LKO:73602-DB Court No. - 2 Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 5 of 2019 Appellant :- Commissioner Cgst And Central Excise Respondent :- M/S U.P. Asbestos Ltd Mohanlal Ganj Lucknow Counsel for Appellant :- Dipak Seth Counsel for Respondent :- Alok Singh,Kamal Jeet Singh Hon'ble Rajan Roy,J.

Hon'ble Brij Raj Singh,J. (C.M. Application No.IA/6/2024)

Heard.

Learned counsel for the appellant says that he has instructions to withdraw this appeal.

No objection has been raised by learned counsel for the respondents.

Accordingly, this appeal is dismissed as withdrawn.

Application for withdrawal of appeal is allowed. (Brij Raj Singh,J.) (Rajan Roy,J.)

Order Date :- 7.11.2024 Gurpreet Singh GURPREET SINGH High Court of Judicature at Allahabad, Lucknow Bench

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