Commissioner CGST And Central Excise Lucknow v. M/S Ifb Industries LTD. Yogeshwar Math Road Lucknow

Court: Allahabad High Court
Case number: CEXAD/37/2019
Date of judgment: 16 Oct 2024
Bench: RAJAN ROY,BRIJ RAJ SINGH
Petitioner: COMMISSIONER CGST AND CENTRAL EXCISE LUCKNOW
Respondent: M/S IFB INDUSTRIES LTD. YOGESHWAR MATH ROAD LUCKNOW
CNR: UPHC020030792019

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.