Principal Commissioner CGST And Central Excise Lucknow vs. Shri K.N.Singh
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Neutral Citation No. - 2024:AHC-LKO:74694-DB Court No. - 2 Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 11 of 2021 Appellant :- Principal Commissioner Cgst And Central Excise Lucknow Respondent :- Shri K.N.Singh Counsel for Appellant :- Kuldeepak Nag K.D.Nag,Dheeraj Srivastava Hon'ble Rajan Roy,J. Hon'ble Manish Kumar,J. (C.M. Application No. IA/4/2024) Heard. This is an application for withdrawal of appeal duly supported by an affidavit. Counsel for the appellant says that for the reasons stated in the affidavit filed in support of the application the present appeal may be dismissed as withdrawn. The application is allowed.
The appeal is dismissed as withdrawn. [Manish Kumar, J.] [Rajan Roy, J.] Order Date :- 12.11.2024 Santosh/- SANTOSH KUMAR High Court of Judicature at Allahabad, Lucknow Bench
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