Commissioner CGST And Central Excise Lucknow vs. M/S Parle Biscuits PVT.LTD.Lucknow Bahraich Road Bahraich
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Neutral Citation No. - 2024:AHC-LKO:79403-DB Court No. - 2 Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 6 of 2019 Appellant :- Commissioner Cgst And Central Excise Lucknow Respondent :- M/S Parle Biscuits Pvt.Ltd.Lucknow Bahraich Road Bahraich Counsel for Appellant :- Dipak Seth,Anuj Singh Counsel for Respondent :- Nishit Upreti,T.K. Srivastava Hon'ble Rajan Roy,J. Hon'ble Manish Kumar,J. (C.M. Application No. IA/05 of 2024)
Heard
This is an application for withdrawal of the appeal supported by an affidavit.
Learned counsel for the appellant has submitted that he may be permitted to withdraw this appeal and the same may be dismissed as withdrawn.
Accordingly, the appeal is dismissed as withdrawn. (Manish Kumar, J) (Rajan Roy, J) Order Date :- 29.11.2024 DiVYa DIVYA SINGH High Court of Judicature at Allahabad, Lucknow Bench
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