Commissioner CGST And Central Excise vs. M/S A.M.P. Products LTD.
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Neutral Citation No. - 2024:AHC-LKO:70609-DB Court No. - 2 Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 3 of 2019 Appellant :- Commissioner Cgst And Central Excise Respondent :- M/S A.M.P. Products Ltd. Counsel for Appellant :- Dipak Seth Counsel for Respondent :- Ajay Kumar Jain,Rohtas Kumar Singh,Santosh Kumar Pandey Hon'ble Rajan Roy,
J.
Hon'ble Brij Raj Singh,
J.
C.M. Application No.4 of 2024 Heard. This is an application for withdrawal of the writ petition. Learned counsel for the applicant submitted that he may be permitted to withdraw this appeal and the same may be dismissed as withdrawn. Accordingly, the application for withdrawal is allowed and the appeal is dismissed as withdrawn. . (Brij Raj Singh, J.) (Rajan Roy, J.) Order Date :-21.10.2024 Rao/- CHEBROLU SRINIVASA RAO High Court of Judicature at Allahabad, Lucknow Bench
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