Principal Commissioner CGST And Central Excise vs. Sri Ashok Kumar Gupta Partner M/S Shimla Food And Flavours Lko
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Neutral Citation No. - 2024:AHC-LKO:85157-DB Court No. - 2 Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 8 of 2020 Appellant :- Principal Commissioner Cgst And Central Excise Respondent :- Sri Ashok Kumar Gupta Partner M/S Shimla Food And Flavours Lko Counsel for Appellant :- Dipak Seth Hon'ble Rajan Roy,J.
Hon'ble Brij Raj Singh,J. (I.A. No. 3 of 2024.)
This is an application for withdrawal of the instant appeal.
Heard. The application is allowed. The appeal is dismissed as withdrawn. (Brij Raj Singh, J.) (Rajan Roy, J.)
Order Date :- 18.12.2024 A.Nigam ANUJ NIGAM High Court of Judicature at Allahabad, Lucknow Bench
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