Allahabad High Court GST Judgments — 2022

Jan Kalyan Parisad vs. Union Of INDIA And 5 Others

M/S B. Agrawal Stone Rpoducts LTD vs. Commissioner Of Commercial Tax Lko

M/S Vishwa Printers And Packages PVT. LTD. Thru. Its Director Sri Vibhash Nand Gupta vs. Chief Commissioner Goods And Services Tax (GST) And Central Excise Lko. And Another

Bench: DEVENDRA KUMAR UPADHYAYA,SUBHASH VIDYARTHI

Mohd. Usman vs. State Of U P And 2 Others

Premium Traders vs. State Of U.P. And 2 Others

M/S Samagrah Metal Trading Co vs. Commissioner State Goods And Service Tax And 3 Others

Iklak Proprietor vs. Government Of INDIA And 3 Others

Murari Upadhyay vs. State Of U.P. And 4 Others

Imran vs. State Of U.P

M/S Brijesh Kumar Thru. Its Proprietor Mr. Brijesh Kumar vs. Union Of INDIA Thru. Secy. Ministry Of Finance And 5 Others

Bench: ABDUL MOIN

Satvik Industries Limited vs. Assistant Commissioner, Commercial Tax And 2 Others

M/S Diamond Cement Jhansi vs. Commercial Of Trade/Commercial Tax U.P. Lucknow

The Commissioner Commercial Tax vs. M/S Mittal Steels

M/S Avtar Traders vs. Assistant Commissioner, Mobile Squad-2, Commercial Tax / State Tax, Saharanpur And 2 Others

Vishal Pandey @ Pandey Vishal Kanhaiya vs. State Of U.P. And 2 Others

Abhishek Agarwal vs. State Of U.P. And 2 Others

S/S P.C. Plastic vs. The Commissioner, Commercial Tax U.P

M/S Apex International vs. Principal Commissioner Of Central Tax And Customs And 4 Others

Dishu Jain vs. Union Of INDIA And Another

M/S Kay Flavours PVT. LTD vs. State Of U.P. And 2 Others

M/S R.N. Enterprises, Lucknow Thru. Proprietor Mr. Rudra Prakash Singh vs. Commissioner Of Commercial Tax, U.P., Lko. And Others

Bench: ABDUL MOIN

S/S U.P. Tobacco PVT. LTD vs. The Commissioner Commercial Tax

M/S M.M. Traders vs. State Of U P And 3 Others

M/S Sultan Tanneries And Leather Products vs. Union Of INDIA And 3 Othes

Bharat Mint And Allied Chemicals vs. Union Of INDIA And 2 Others

Commissioner Of CGST And Central Excise, Ghazibad vs. Shri. Sudhir Agarwal

Commissioner Of CGST And Central Excise vs. Superior Fabrics Sahibadab

Pr. Commissioner Of CGST And Central Excise Agra vs. M/S INDIA Shoes LTD

Pr. Commissioner Of CGST And Central Excise Agra vs. Rishi Mahajan

M/S S.R. Associates vs. State Of U.P. And 3 Others

M/S Jain Trading Company Kosikalan vs. The Commissioner Commercial Tax Lucknow

M/S Skiffle Healthcare Service Limited Through Its Director vs. State Of U.P. Through Its Finance Secretary And 3 Others

The Commissioner Commercial Tax U.P. Lucknow vs. S/S Hari Sons INDIA Products

M/S Meet Enterprises vs. Commissioner Of State Tax U.P. And 2 Others

Principal Commissioner, Central Goods And Services Tax Commissionerate vs. M/S Ai-Faheem Meatex PVT. LTD

M/S Lebocey Needle Industries vs. Commissioner Of State Tax U.P. And 2 Others

Principal Commissioner Central Goods And Services Tax Commissionerate vs. M/S Enershell Alloys And Steel PVT. LTD

Principal Commissioner Central Goods And Services Tax Commissionerate vs. M/S Paramount Pesticides LTD

Principal Commissioner Central Goods And Services Tax Commissionerate vs. M/S Anand Tissues LTD

M/S Jai Maa Laxmi Hosiery vs. Commissioner Of State Tax U.P. And 2 Others

M/S Bhupindra Enterprises vs. Commissioner Of State Tax U.P. And 2 Others

M/S K.S. Trading vs. Commissioner Of State Tax U.P. And 2 Others

Principal Commissioner, Central Goods And Services Tax vs. M/S Shamli Sugar Works PVT. LTD

M/S A.S. Enterprise vs. Commissioner Of State Tax U.P. And 2 Others

M/S Goyal Niwar And Tape Factory vs. The Commissioner Commercial Tax U.P

M/S Hankul Packwell PVT. LTD. Jhansi vs. Commissioner Of Commercial Tax U.P. Lucknow

M/S Vishwa Printers And Packages PVT. LTD. Thru. Its Director Vibhash Nand Gupta vs. Chief Commissioner Goods And Services Tax (GST) And Central Excise And Another

Bench: DEVENDRA KUMAR UPADHYAYA,SUBHASH VIDYARTHI

Rohit Rastogi vs. Union Of INDIA And 2 Others

Mrs. Talat Aisha vs. Union Of INDIA And 3 Others

M/S Calcutta South Transport Co vs. State Of U.P. And Another

Principal Commissioner Central Goods And Services Tax Commissionerate vs. M/S Bakewell Agro LTD

Principal Commissioner Of CGST And Central Excise vs. M/S Radha Rani Trading Company

Well Industries vs. State Of U.P. And 2 Others

M/S Prateek Buildteck I PVT. LTD vs. Commissioner Of Commercial Tax

M/S Manoj Meatal Industries vs. State Of U.P. And 3 Others

Sonu Agrawal vs. State Of U.P. And 3 Others

M/S Amar Enterprises vs. Union Of INDIA And 4 Others

Akash Srivastava@ Ankit vs. State Of U.P

Commissioner Central Goods And Services Tax vs. M/S Hamdard (Wakf) Laboratories

Commissioner Central Goods And Service Tax vs. M/S Hamdard (Wakf ) Laboratories

M/S K J Enterprises vs. State Of U.P. And 2 Others

Vikas Agarwal vs. Union Of INDIA And 2 Others

M/S Triumfo Technogroup PVT. LTD. And Another vs. Union Of INDIA And 3 Others

Pr. Commissoner CGST And Central Excise vs. M/S Tinna Overseas LTD

M/S Sharp Mint Limited vs. Union Of INDIA And 4 Others

M/S L.D Dhatu vs. State Of U.P. And 2 Others

M/S V.K. Traders vs. Union Of INDIA And 3 Others

Megha Agarwal vs. State Of U.P. And 3 Others

Amit Kumar Gupta vs. State Of U.P. And Another

M/S Swiss Bake Ingredients PVT. LTD vs. State Of U.P. And 3 Others

Laxmi Electric And Motor Winding Works vs. Bharat Sanchar Nigam LTD. And Another

Apparent Marketing Private Limited vs. State Of U.P. And 3 Others

Sibri Traders PVT. LTD vs. State Of U.P. And 2 Others

M/S Success Vyapar Limited vs. State Of U P And 3 Others

Bharat Mint And Allied Chemicals vs. Commissioner Commercial Tax And 2 Others

M/S Gulati Metal Works vs. State Of U.P. And 2 Others

Bharat Mint And Allied Chemicals vs. Commissioner Commercial Tax And 2 Others

Gamma Gaana Limited vs. Union Of INDIA And 3 Others

M/S Anju Singh vs. State Of U.P. And 3 Others

M/S J.K Infratech vs. Additional Commissioner And Another

M/S R.K. Plywood Traders vs. Commissioner Of Commercial Tax U.P. Lucknow

M/S Durga Rai Vijay Kumar, Samour Bazar vs. State Of U.P. And 2 Others

Shabi Ali vs. State Of U.P. And Another

The Commissioner Commercial Tax Lko vs. S/S Vishal Steel Suppliers

The Commissioner Commercial Tax Lko vs. S/S S.S. Steel Syndicate

The Commissioner Commercial Tax Lko vs. S/S Radhey Enterprises Purana Khura Road

Sanjiv Kumar vs. Union Of INDIA And Another

Sanjeev Kumar Rayal vs. State Of U.P

M/S Jagdish Prasad Pal, Through Its Sole Proprietor vs. State Of U.P. And 2 Others

M/S Hind Security Force Head Office Thru. Its Proprieter Ram Nihal Chaudhary vs. State Of U.P. Thru. Secy. Of Sale Tax Dept. Civil Secrtt. And Others

Bench: DEVENDRA KUMAR UPADHYAYA,MOHD. FAIZ ALAM KHAN

M/S Shaad Enterprises And Another vs. State Of U.P. And 3 Others

Masuk Ali And 9 Others vs. State Of U.P. And Another

Nikhat vs. The Union Of INDIA And 2 Others

Vishnupal Singh And 3 Others vs. State Of U.P

Ajay Verma vs. Union Of INDIA And 5 Others

Vinay Kumar @ Bauaa vs. State Of U.P

Rkm Steel Industries vs. Union Of INDIA And Another

Sri Akshaya Logistics vs. State Of U.P. And 2 Others

Vipin Kumar vs. State Of U.P

Sima Singh vs. State Of U.P.Thru Prin.Secy. Food And Civil Supplies Lko And Ors

Bench: DEVENDRA KUMAR UPADHYAYA,SUBHASH VIDYARTHI