Commissioner Central Goods And Services Tax vs. M/S Hamdard (Wakf) Laboratories

CEXA/2/2022HC AllahabadGSTCNR UPHC01033992202214 March 20221 pages

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Court No. - 3 Case :- CENTRAL EXCISE APPEAL No. - 2 of 2022 Appellant :- Commissioner Central Goods And Services Tax Respondent :- M/S Hamdard (Wakf) Laboratories Counsel for Appellant :- Krishna Agarawal Hon'ble Surya Prakash Kesarwani,J.

Hon'ble Jayant Banerji,J.

Dismissed.

For orders, see our order of date passed in Central Excise Appeal No.1 of 2022 (Commissioner, Central Goods & Service Tax vs. M/s Hamdard (Wakf) Laboratories).

Order Date :- 15.3.2022 SK KUMAR Date: 2022.03.22 17:27:33 IST Reason: Location: High Court of Judicature at Allahabad

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