M/S Ashish Agencies Kiran vs. State Of U.P. And Anothers
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Court No. - 39 Case :- WRIT TAX No. - 1083 of 2022 Petitioner :- M/S Ashish Agencies Kiran Respondent :- State Of U.P. And Anothers Counsel for Petitioner :- Pranjal Shukla Counsel for Respondent :- C.S.C.
Hon'ble Mrs. Sunita Agarwal,J.
Hon'ble Mrs. Jyotsna Sharma,J.
Against the assessment order dated 02.06.2022 passed under Section 73(9) of the CGST/SGST Act' 2017, the petitioner has remedy of filing appeal under Section 107 of the said Act.
The present petition, therefore, cannot be entertained on the ground of alternative remedy.
The writ petition is, accordingly, dismissed.
Order Date :- 6.9.2022 Himanshu YADAV Date: 2022.09.07 10:35:34 IST Reason: Location: High Court of Judicature at Allahabad
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