Commissioner, Central GST And Cx 117/7, Sarvaodaya Nagar vs. M/S Shankar Enterprises

CEXA/19/2022HC AllahabadGSTCNR UPHC01177489202210 November 20221 pages
For Respondent: Nishant Mishra, Vedika Nath, Hon'ble Mrs. Sunita Agarwal, J., Hon'ble Vipin Chandra Dixit, J., The appeal is dismissed., For orders, see order of date passed in Central Excise Appeal No. 14 of, 2022 (Commissioner, Central Gst And Cx 117/7, Sarvodaya Nagar)

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Court No. - 39 Case :- CENTRAL EXCISE APPEAL No. - 19 of 2022 Appellant :- Commissioner, Central Gst And Cx 117/7, Sarvaodaya Nagar Respondent :- M/S Shankar Enterprises Counsel for Appellant :- Parv Agarwal Counsel for Respondent :- Nishant Mishra,Vedika Nath Hon'ble Mrs. Sunita Agarwal,J. Hon'ble Vipin Chandra Dixit,J.

The appeal is dismissed. For orders, see order of date passed in Central Excise Appeal No. 14 of 2022 (Commissioner, Central Gst And Cx 117/7, Sarvodaya Nagar). Order Date :- 11.11.2022 Brijesh Allahabad

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