Bundelkhand University Kanpur Road Jhansi vs. Union Of INDIA And 3 Others

WTAX/1370/2022HC AllahabadGSTCNR UPHC01203038202214 December 20221 pages
For Petitioner: Rohit Pandey, Nishant Mishra

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Court No. - 39 Case :- WRIT TAX No. - 1370 of 2022 Petitioner :- Bundelkhand University Kanpur Road Jhansi Respondent :- Union Of India And 3 Others Counsel for Petitioner :- Rohit Pandey,Nishant Mishra Counsel for Respondent :- A.S.G.I.,C.S.C.

Hon'ble Mrs. Sunita Agarwal,J.

Hon'ble Vipin Chandra Dixit,J.

Heard learned counsel for the petitioner.

The petitioner has straightway come to this Court challenging the notices dated 30.7.2022 and 17.8.2022 which are merely show cause notices, to assert that no GST can be levied on the affiliation fee with the State University charges from the colleges, as it is exempted as fee for imparting education.

The issue can very well be raised before the competent authority in reply to the show cause notice under challenge before us.

The writ petition is dismissed at this stage.

Order Date :- 15.12.2022 P.P. Allahabad

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