Shobha Devi Yadav vs. State Of U.P. And 10 Others

TACR/142/2021HC AllahabadGSTCNR UPHC01071161202125 October 20211 pages

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Court No. - 70 Case :- TRANSFER APPLICATION (CRIMINAL) No. - 142 of 2021 Applicant :- Shobha Devi Yadav Opposite Party :- State Of U.P. And 10 Others Counsel for Applicant :- Rohit Yadav,Akash Deep Srivastava Counsel for Opposite Party :- G.A.,Deepak Kumar Pandey Hon'ble Mohd. Aslam,J.

This transfer application is moved under Section 407 Cr.P.C. for transfer of Gangster Session Trial (GST) No.23 of 2015 pending in the court of Additional Sessions Judge (Gangster Act), Court No.3, District-Firozabad to some other court.

Learned counsel for the applicant has submitted before this Court that Presiding Officer of the court has been transferred to some other court, therefore, his transfer application has become infructuous.

The transfer application, accordingly, dismissed as infructuous.

Order Date :- 26.10.2021 Jyotsana ASLAM Date: 2021.10.26 16:24:35 IST Reason: Document Owner Location: High Court of Judicature at Allahabad

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