Allahabad High Court GST Judgments — 2021

193 judgments, newest first. Page 2 of 2.

Fluid Line Engineers And Fabricators (P) LTD vs. Union Of INDIA And 3 Others

WTAX/364/2020HC Allahabad14 Sept 2021

M/S U.P.Paints vs. Union Of INDIA And 6 Others

WTAX/536/2019HC Allahabad14 Sept 2021

Rabyte Electronics vs. Union Of INDIA And 5 Others

WTAX/1099/2018HC Allahabad14 Sept 2021

Mlj Impex LTD vs. Union Of INDIA Through Secretary Ministry Of Finance (Department Of Revenue) And 4 Others

WTAX/338/2020HC Allahabad14 Sept 2021

M/S Jai Maa Handloom And 3 Others vs. State Of U.P. And 3 Others

WTAX/1387/2018HC Allahabad13 Sept 2021

Shree Nathji Ornament vs. State Of U.P. And 2 Others

WTAX/710/2021HC Allahabad13 Sept 2021

M/S Best Crop Science LLP vs. State Of U.P. And 2 Others

WTAX/587/2020HC Allahabad13 Sept 2021

M/S Anil Agency vs. State Of U.P. And 3 Ors

WTAX/352/2018HC Allahabad12 Sept 2021

M/S Maa Kamakhya Drug House And Another vs. State Of U.P. And 3 Others

WTAX/346/2018HC Allahabad12 Sept 2021

S/S Manoj Handlooms PVT. LTD vs. Union Of INDIA And 3 Others

WTAX/687/2021HC Allahabad08 Sept 2021

M/S Aarna Logistix And 04 Others vs. State Of U.P. And 03 Others

WTAX/436/2018HC Allahabad07 Sept 2021

M/S Gokul Trading Company And 25 Others vs. State Of U.P.And 5 Others

WRIC/18766/2021HC Allahabad05 Sept 2021

Principal Commissioner, Central Goods And Services Tax vs. M/S Samsung INDIA Electronics PVT LTD

CEXAD/2/2021HC Allahabad05 Sept 2021

Principal Commissioner, Central Goods And Services Tax vs. M/S Samsung INDIA Electronics PVT LTD

CEXA/10/2021HC Allahabad05 Sept 2021

Inderjeet Sharma @ Kakey vs. Union Of INDIA

BAIL/13511/2021HC Allahabad02 Sept 2021

Chanda Devi vs. State Of U.P. And 2 Others

WRIC/14411/2021HC Allahabad01 Sept 2021

M/S A.K.S. Electricals And Electronics Private LTD vs. Union Of INDIA And Another

WTAX/662/2021HC Allahabad01 Sept 2021

M/S Bharat Chemicals Industries vs. Government Of U P And 3 Others

WTAX/631/2021HC Allahabad30 Aug 2021

Vishan Gupta vs. Union Of INDIA And Another

BAIL/22999/2021HC Allahabad26 Aug 2021

Ajeet Singh vs. State Of U.P. And Others

ABAIL/15589/2021HC Allahabad25 Aug 2021

Vishal Gupta vs. State Of U.P. And Another

CRLP/6295/2021HC Allahabad24 Aug 2021

Chandra Bhateja vs. State Of U.P. And Another

WTAX/605/2021HC Allahabad23 Aug 2021

M/S Wave Agro Oils vs. Principal Commissioner Central Goods And Services Tax And Another

WTAX/533/2021HC Allahabad23 Aug 2021

Kushal Gupta vs. Union Of INDIA And Another

BAIL/15774/2021HC Allahabad18 Aug 2021

Sanchit Gupta vs. Union Of INDIA And Another

BAIL/15755/2021HC Allahabad18 Aug 2021

M/S Ajay Rolling Shutter And Engineering Works vs. Union Of INDIA And 2 Others

WTAX/150/2021HC Allahabad11 Aug 2021

Krishna Kumar Maheshwari vs. Asha Gupta

WRIA/2277/2021HC Allahabad10 Aug 2021

Vikas Mishra vs. Union Of INDIA And Another

A482/13147/2021HC Allahabad10 Aug 2021

M/S Kay Pan Fragrances PVT. LTD vs. Deputy Commissioner And 4 Others

WTAX/507/2021HC Allahabad08 Aug 2021

M/S Ranchi Carrying Corporation vs. Additional Commissionr Grade-2 And 2 Others

WTAX/403/2021HC Allahabad01 Aug 2021

M/S Radico Khaitan Limited vs. Deputy Commissioner Commercial Tax And 5 Others

WTAX/1329/2019HC Allahabad01 Aug 2021

Shri Sai Ram Bhatta Company vs. State Of U.P. And 2 Others

WTAX/467/2021HC Allahabad29 Jul 2021

M/S H.P. Enterprises vs. State Of U.P. And 4 Others

WTAX/469/2021HC Allahabad29 Jul 2021

M/S V.S. Enterprises vs. State Of U.P. And 2 Others

WTAX/414/2021HC Allahabad28 Jul 2021

A.S Multi Services vs. Union Of INDIA & Ors

WRIC/14963/2021HC Allahabad19 Jul 2021

Ravindra Jain vs. State Of U.P. And 5 Others

WRIC/7214/2021HC Allahabad15 Jul 2021

M/S R M Dairy Products LLP vs. State Of U P And 3 Others

WTAX/434/2021HC Allahabad14 Jul 2021

Danendra Dev Sharma vs. State Of U.P. And Another

A482/8846/2021HC Allahabad30 Jun 2021

Anju Singh @ Hari Singh vs. State Of U.P. And Another

A482/9862/2021HC Allahabad28 Jun 2021

Rajesh Goel vs. State Of U.P. And Another

A227/2725/2021HC Allahabad27 Jun 2021

M/S Sri Balaji Enterprise And Another vs. State Of U.P. And Another

WTAX/199/2021HC Allahabad22 Jun 2021

Syed Rashid Ali vs. State Of U.P. And Another

ABAIL/12061/2021HC Allahabad17 Jun 2021

Syed Majid Ali vs. State Of U.P. And Another

ABAIL/12077/2021HC Allahabad17 Jun 2021

Syed Sajid Ali vs. State Of U.P. And Another

ABAIL/12070/2021HC Allahabad17 Jun 2021

Syed Asif Ali vs. State Of U.P. And Another

ABAIL/12058/2021HC Allahabad17 Jun 2021

Legend INDIA Environment Protection PVT. LTD vs. State Of U.P. And 2 Others

WRIC/6243/2021HC Allahabad08 Jun 2021

M/S Kamakhya And Sons vs. State Of U.P. And 2 Others

WTAX/278/2021HC Allahabad08 Jun 2021

Faisal Iqbal @ Bikki vs. State Of U.P. And Another

ABAIL/9752/2021HC Allahabad31 May 2021

Sh. Sanjay Jain vs. State Of U.P. And 2 Others

A227/2681/2021HC Allahabad30 May 2021

Vishal Gupta vs. State Of Uttar Pradesh And 2 Others

A227/2673/2021HC Allahabad24 May 2021

Sh. Suraj Singh vs. State Of Uttar Pradesh And 2 Others

A227/2671/2021HC Allahabad24 May 2021

Dushyant Chaudhary vs. State Of Uttar Pradesh And 2 Others

A227/2674/2021HC Allahabad24 May 2021

Sh. Mulayam Singh vs. State Of Uttar Pradesh And 2 Others

A227/2675/2021HC Allahabad24 May 2021

Anshul Agarwal vs. State Of Uttar Pradesh And 2 Others

A227/2672/2021HC Allahabad24 May 2021

M/S Neeta Sales Corp vs. State Of U.P. And 2 Others

WTAX/24/2021HC Allahabad20 May 2021

Vidyut Majdoor Kalyan Samiti vs. Mohd. Shadaab, Assistant Vice President Legal, Goods And Services Tax And Another

CAPL/1785/2021HC Allahabad16 May 2021

Neeraj Kasyap vs. Union Of INDIA And Another

ABAIL/6952/2021HC Allahabad29 Apr 2021

Smt. Chhaya Devi vs. Union Of INDIA And Another

BAIL/15190/2021HC Allahabad12 Apr 2021

Ankit Singh vs. Union Of INDIA And Another

ABAIL/4170/2021HC Allahabad04 Apr 2021

Mr. Ram Niwas Gupta vs. Union Of INDIA

BAIL/15477/2021HC Allahabad21 Mar 2021

Rajesh Kumar Sahu vs. State Of U.P. And 2 Others

CRLP/16745/2020HC Allahabad16 Mar 2021

M/S Jai Maa Jwalamukhi Iron Scrap Supplier vs. State Of U.P. And 3 Others

WTAX/614/2020HC Allahabad16 Mar 2021

M/S Choubay And Company (Agencies) vs. The Commissioner GST, Customs And Central Excise And Another

CEXA/2/2021HC Allahabad16 Mar 2021

Ashirwad Trading Company vs. State Of U.P. And 3 Others

WTAX/163/2021HC Allahabad14 Mar 2021

M/S. Siddhi Vinayak Trading Company vs. Union Of INDIA And 2 Others

WTAX/822/2020HC Allahabad22 Feb 2021

Bhoora vs. State Of Up And Another

A482/19397/2020HC Allahabad21 Feb 2021

Harish Chandra vs. State Of U.P. And Another

A482/19216/2020HC Allahabad21 Feb 2021

Amit Kumar Kataria vs. State Of U.P And Another

BAIL/4718/2021HC Allahabad21 Feb 2021

M/S. Bharat Traders vs. Union Of INDIA And 3 Others

WTAX/830/2020HC Allahabad21 Feb 2021

Bhoora Ali vs. Additional Commissioner Grade-2 And 2 Others

WTAX/363/2020HC Allahabad18 Feb 2021

Sompal Singh vs. State Of U.P. And And 3 Others

WRIA/2076/2021HC Allahabad17 Feb 2021

M/S Arihant Iron Traders vs. State Of U.P. And Another

WTAX/104/2021HC Allahabad09 Feb 2021

Gianeshwar Sood And Another vs. State Of U.P

ABAIL/525/2021HC Allahabad08 Feb 2021

M/S Torque Pharmaceuticals PVT. LTD vs. Union Of INDIA And 5 Others

WTAX/655/2018HC Allahabad08 Feb 2021

Shareef Khan vs. State Of U.P. And Another

ABAIL/368/2021HC Allahabad04 Feb 2021

M/S Suyash Steel vs. State Of U.P. And 2 Others

WTAX/94/2021HC Allahabad04 Feb 2021

Netaji Oil Depot vs. State Of U.P. And 2 Others

WTAX/827/2020HC Allahabad03 Feb 2021

M/S Triveni Transport Company vs. Union Of INDIA And 2 Others

WTAX/771/2020HC Allahabad03 Feb 2021

Dinesh Upadhyay And Another vs. State Of U.P. And 7 Others

SPLAD/44/2021HC Allahabad02 Feb 2021

M/S Kancor Ingredients LTD vs. Union Of INDIA And 2 Others

WTAX/673/2020HC Allahabad24 Jan 2021

Vidyut Gupta And 2 Others vs. Commissioner Of Central Excise And GST

WTAX/59/2021HC Allahabad24 Jan 2021

M/S Jagat Jeet Engineers vs. Superintendent Central Goods And Services Tax

WTAX/50/2021HC Allahabad20 Jan 2021

Arvind Singh vs. State Of U.P. And 5 Others

WTAX/40/2021HC Allahabad19 Jan 2021

M/S Veer Sales Corporation vs. State Of U.P. And 3 Others

WTAX/42/2021HC Allahabad19 Jan 2021

Mohammad Aalam Khan vs. State Of Up

BAIL/49678/2020HC Allahabad19 Jan 2021

M/S Mahalakshmi Industries vs. State Of U P And 3 Others

WRIC/22342/2020HC Allahabad19 Jan 2021

M/S Anandeshwar Traders vs. State Of U.P. And 2 Others

WTAX/503/2020HC Allahabad17 Jan 2021

Vidyut Majdoor Kalyan Samiti vs. State Of U.P. And 3 Others

WTAX/638/2020HC Allahabad17 Jan 2021

Dev Naryan Singh And Another vs. State Of U.P. And 3 Others

WRIC/23623/2020HC Allahabad06 Jan 2021

M/S Jay Steels vs. Union Of INDIA And 4 Others

WTAX/390/2020HC Allahabad06 Jan 2021

Naaz Gram Udyog Brick Field And 4 Others vs. State Of U.P. Through D.M. And 5 Others

WRIC/26442/2020HC Allahabad04 Jan 2021

Nitin Verma vs. State Of U.P. And Another

ABAIL/4116/2020HC Allahabad04 Jan 2021

Mohd. Kuddus vs. State Of U.P. And 8 Others

WRIC/22107/2020HC Allahabad03 Jan 2021

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