Mlj Impex LTD. vs. Union Of INDIA Through Secretary Ministry Of Finance (Department Of Revenue) And 4 Others

WTAX/338/2020HC AllahabadGSTCNR UPHC01054642202014 September 20211 pages
For Petitioner: Shubham Agrawal

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Court No. - 3 Case :- WRIT TAX No. - 338 of 2020 Petitioner :- Mlj Impex Ltd. Respondent :- Union Of India Through Secretary Ministry Of Finance (Department Of Revenue) And 4 Others Counsel for Petitioner :- Shubham Agrawal Counsel for Respondent :- A.S.G.I.,Krishna Ji Shukla,Ramesh Chandra Shukla Hon'ble Naheed Ara Moonis,J. Hon'ble Saumitra Dayal Singh,J.

1.

Shri Shubham Agrawal, learned counsel for the petitioner states that the petitioner does not wish to press this petition any further.

2.

Shri Parv Agrawal, Advocate, holding brief of Shri R.C. Shukla, has appeared for the CGST whereas learned Standing Counsel has appeared for the State GST.

3.

The petition is dismissed as not pressed. Interim order, if any, stands vacated. Order Date :- 15.9.2021 AHA

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