M/S Sri Balaji Enterprise And Another vs. State Of U.P. And Another
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Court No. - 48 Case :- WRIT TAX No. - 199 of 2021 Petitioner :- M/S Sri Balaji Enterprise And Another Respondent :- State of U.P. and Another Counsel for Petitioner :- Anil Prakash Mathur Counsel for Respondent :- C.S.C.
Hon'ble Munishwar Nath Bhandari,J.
Hon'ble Ajai Tyagi,J.
Learned counsel for the petitioners prays for withdrawal of the writ petition with liberty to avail the remedy of appeal under Section 107 of the Uttar Pradesh Goods and Services Tax Act, 2017.
The writ petition is dismissed as withdrawal with liberty, as prayed for.
Order Date :- 23.6.2021 Shubham
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