M/S U.P.Paints vs. Union Of INDIA And 6 Others
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Court No. - 3 Case :- WRIT TAX No. - 536 of 2019 Petitioner :- M/S U.P.Paints Respondent :- Union Of India And 6 Others Counsel for Petitioner :- Nishant Mishra Counsel for Respondent :- C.S.C.,A.S.G.I.,Ashok Singh,Om Prakash Srivastava Hon'ble Naheed Ara Moonis,J. Hon'ble Saumitra Dayal Singh,J.
Shri Nishant Mishra, learned counsel for the petitioner states that the petitioner does not wish to press this petition any further.
Shri Parv Agarwal, Advocate, has appeared for the CGST whereas learned Standing Counsel for the State GST.
The petition is dismissed as not pressed. Interim order, if any, stands vacated. Order Date :- 15.9.2021 AHA
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