Commissioner CGST And Central Excise vs. M/S Chandra Metals LTD.

CEXA/171/2019HC AllahabadGSTCNR UPHC01171220201930 September 20211 pages
For Respondent: Praveen Kumar, Hon'ble Naheed Ara Moonis, J., Hon'ble Saumitra Dayal Singh, J., List revised. None present for the revenue to press this, appeal even in the revised call., Sri Praveen Kumar, learned counsel for the assessee is, present., Accordingly, the appeal is dismissed for want of...

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Court No. - 3 Case :- CENTRAL EXCISE APPEAL No. - 171 of 2019 Appellant :- Commissioner Cgst And Central Excise Respondent :- M/S Chandra Metals Ltd.

Counsel for Appellant :- Dhananjay Awasthi Counsel for Respondent :- Praveen Kumar Hon'ble Naheed Ara Moonis,J.

Hon'ble Saumitra Dayal Singh,J.

List revised. None present for the revenue to press this appeal even in the revised call.

Sri Praveen Kumar, learned counsel for the assessee is present.

Accordingly, the appeal is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 1.10.2021 A.Kr.

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