Commissioner, Central GST And Cx vs. M/S Z Square Shopping Mall PVT. LTD.
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Court No. - 3 Case :- CENTRAL EXCISE APPEAL No. - 177 of 2018 Appellant :- Commissioner, Central Gst And Cx Respondent :- M/S Z Square Shopping Mall Pvt. Ltd.
Counsel for Appellant :- Parv Agarwal Counsel for Respondent :- Atul Dayal Hon'ble Naheed Ara Moonis,J.
Hon'ble Saumitra Dayal Singh,J.
List revised. None present for the appellant to press this appeal even in the revised call.
Accordingly, the appeal is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 1.10.2021 A.Kr.
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