Allahabad High Court GST Judgments — 2019

91 judgments.

• Commissioner Of CGST And Central Excise v. M/S Triveni Corporation

  Record only

  CEXAD/118/2019·19 Dec 2019

• Shyam Kumar Garg And 2 Others v. Director General Of GST Intelligence And 2 Others

  Record only

  WTAX/1385/2019·19 Dec 2019

• Commissioner Of CGST And Central Excise v. M/S Hi Tech Medicare Devices PVT. LTD.

  Record only

  CEXA/10/2019·12 Dec 2019

• Commissioner Of CGST And Central Excise v. M/S Sangam Transport

  Record only

  CEXA/305/2017·11 Dec 2019

• Commissioner Of CGST And Central Excise v. M/S Aar Kay Agencies

  Record only

  CEXA/110/2018·11 Dec 2019

• Commissioner Of CGST And Central Excise v. M/S Shiv Shakti Security Services

  Record only

  CEXA/108/2018·11 Dec 2019

• M/S Bajrang Loomtex And 2 Others v. State Of U.P. And 3 Others

  Record only

  WTAX/1299/2019·8 Dec 2019

• Mohit Gupta v. State Of U.P.

  Record only

  A482/45068/2019·6 Dec 2019

• Ashwini Jain v. State Of U.P. And 3 Others

  Record only

  WTAX/1321/2019·5 Dec 2019

• U.P. Bone Mills Private LTD (Steel Division) Works And Another v. Union Of INDIA And 3 Others

  Record only

  WTAX/1324/2019·5 Dec 2019

• Gopal Singh And Another v. State Of U.P. And 5 Others

  Record only

  WRIC/39314/2019·1 Dec 2019

• Commissioner Of CGST And Central Excise, Varanasi v. M/S Goenka Motors (P) LTD

  Record only

  CEXA/98/2018·27 Nov 2019

• M/S Dr. Bhupendra Beer Singh v. Commissioner CGST And Central Excies And Another

  Record only

  CEXA/121/2019·25 Nov 2019

• M/S Timexo Fasteners INDIA Private LTD. And Another v. State Of U.P. And 2 Others

  Record only

  WTAX/1284/2019·20 Nov 2019

• M/S Ingersoll-Rand Technologies And Services Private Limited v. Union Of INDIA And 3 Others

  Record only

  WTAX/1120/2019·20 Nov 2019

• Mohit Gupta v. State Of U.P. Through Office Of The Principal Commissioner Of Central Tax

  Record only

  BAIL/25257/2019·13 Nov 2019

• The Pr. Commissioner, CGST And Central Excise v. M/S P And J Aromatics

  Record only

  CEXAD/38/2019·13 Nov 2019

• Commissioner Of CGST And Central Excise v. Rakesh Ladhani, M/S Amrit Bottlers PVT. LTD.

  Record only

  CEXA/175/2018·12 Nov 2019

• Commissioner Of CGST And Central Excise v. M/S Amrit Bottlers PVT. LTD.

  Record only

  CEXA/176/2018·12 Nov 2019

• Nandani Traders v. State Of U.P. And 5 Others

  Record only

  WRIC/35038/2019·6 Nov 2019

• M/S D.M. Advertisers Agency And 7 Others v. Sri. Ajeet Kumar Singh, Joint Municipal Commissioner

  Record only

  CAPL/4265/2019·4 Nov 2019

• Principal Commissioner Central Goods And Services Tax Commissionerate v. M/S Dsm Sugar

  Record only

  CEXAD/19/2019·30 Oct 2019

• M/S Mahaveer Trading Company v. State Of U.P. And 2 Others

  Record only

  WTAX/906/2019·22 Oct 2019

• M/S Kay Pan Fragrance PVT LTD v. State Of U.P. And 2 Others

  Record only

  WTAX/866/2019·21 Oct 2019

• M/S Shailendra Eat Udyog v. State Of U.P. And 3 Others

  Record only

  WTAX/135/2019·20 Oct 2019

• M/S Shailendra Eat Udyog v. State Of U.P. And 3 Others

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  WTAX/136/2019·20 Oct 2019

• M/S Shailendra Eat Udyog v. State Of U.P. And 3 Others

  Record only

  WTAX/1712/2018·20 Oct 2019

• M/S Shailendra Eat Udyog v. State Of U.P. And 3 Others

  Record only

  WTAX/134/2019·20 Oct 2019

• Commissioner Of CGST And Central Excise v. M/S Agra Club LTD.

  Record only

  CEXA/145/2019·30 Sept 2019

• The Commissioner Central Goods And Services Tax v. N.K. Lohia Chairman M/S East INDIA Udyog LTD.

  Record only

  CEXA/13/2018·26 Sept 2019

• The Commissioner, CGST And Central Excise v. M/S Rci (Rubber Complex INDIA)

  Record only

  CEXA/169/2018·26 Sept 2019

• The Commissioner Central Goods And Services Tax v. Prit Pal Singh Director Of M/S Hardayal Engg. Works

  Record only

  CEXA/337/2017·25 Sept 2019

• The Commissioner Central Goods And Services Tax v. M/S Hardayal Engg. Works PVT. LTD.

  Record only

  CEXA/321/2017·25 Sept 2019

• M/S Modi Naturals LTD. v. State Of U P And 2 Others

  Record only

  WTAX/1027/2019·24 Sept 2019

• Commissioner, Central Goods And Services Tax Commissionerate v. M/S Metlowood Creations

  Record only

  CEXA/62/2019·23 Sept 2019

• Commissioner Central Goods And Services Tax v. Shivani Aswal C/O M/S Metlowood Creations

  Record only

  CEXA/64/2019·23 Sept 2019

• The Commissioner,Central Goods And Services Tax v. M/S Gulshan Rai Jain-2

  Record only

  CEXA/89/2018·11 Sept 2019

• Commissioner Of CGST And Central Excise v. M/S Agra Club LTD.

  Record only

  CEXA/132/2019·11 Sept 2019

• M/S Parle Agro PVT. LTD. v. The Union Of INDIA And 3 Others

  Record only

  WTAX/915/2019·12 Aug 2019

• M/S Rohtash Sweets And Fast Foods v. Commissioner Commercial Tax

  Record only

  STRE/255/2018·1 Aug 2019

• Vikalp Jain v. Union Of INDIA And 4 Others

  Record only

  A227/5789/2019·1 Aug 2019

• The Commissioner, CGST And Central Excise v. Nitin Sachdeva

  Record only

  CEXA/168/2018·1 Aug 2019

• The Commissioner, CGST And Central Excise v. Surinder Khanna

  Record only

  CEXA/167/2018·1 Aug 2019

• The Commissioner, CGST And Central Excise v. Harsh Sachdeva

  Record only

  CEXA/166/2018·1 Aug 2019

• M/S Telecom Network Solutions PVT. LTD. v. Union Of INDIA And 2 Others

  Record only

  WTAX/867/2019·31 Jul 2019

• Rahul Jain v. Union Of INDIA , Thru Directorate General Of Goods And Services Tax, Int Regional Unit

  Record only

  BAIL/10685/2019·30 Jul 2019

• The Commissioner, Commercial Tax U.P. v. S/S Purwar Trading Co.

  Record only

  STRE/232/2019·23 Jul 2019

• M/S Rajeev Traders v. State Of U. P. And 3 Others

  Record only

  WTAX/819/2019·21 Jul 2019

• The Commissioner Commercial Tax v. S/S Arhan Enterprises

  Record only

  STRE/55/2019·3 Jul 2019

• M/S Praveen Kumar Jain v. State Of U.P. And 3 Others

  Record only

  WRIC/53982/2017·2 Jul 2019

• The Commissioner Commercial Tax v. S/S K.S.D. Charitable Trust

  Record only

  STRED/38/2019·1 Jul 2019

• Akash Gupta And 11 Otehrs v. State Of U.P.And Another

  Record only

  A482/17448/2018·29 May 2019

• Govind Enterprises v. State Of U.P. And 4 Others

  Record only

  CRLP/7303/2019·29 May 2019

• Ravi Batra And 2 Ors v. State Of U.P. And Another

  Record only

  A482/21213/2019·27 May 2019

• M/S Ganpati Advisory Limited v. Union Of INDIA And 7 Others

  Record only

  WTAX/680/2019·26 May 2019

• M/S Dell International Services INDIA PVT. LTD. v. State Of U.P. And 2 Others

  Record only

  WTAX/521/2019·22 May 2019

• R.P.L. Projects LTD. v. The Commissioner, Central Excise And CGST

  Record only

  WTAX/670/2019·22 May 2019

• M/S Synopsys (INDIA) Private Limited v. Additional Commissioner Central Goods And Services Tax And Another

  Record only

  WTAX/1161/2018·8 May 2019

• M/S Selvel Media Services Private Limited And 11 Others v. State Of U.P. And 4 Others

  Record only

  WTAX/354/2018·5 May 2019

• Commissioner Of CGST And Central Excise Allahabad v. Rita Roy Partner Of Kaka Carpets

  Record only

  CUSAD/57/2017·5 May 2019

• Commissioner Of CGST And Central Excise Allahabad v. Yadvendra Kumar Roy Partner Of Kaka Carpets

  Record only

  CUSAD/56/2017·5 May 2019

• Commissioner Of CGST And Central Excise Allahabad v. M/S Kaka Carpets

  Record only

  CUSAD/55/2017·5 May 2019

• Mukesh Singh And 4 Ors v. Saurabh Chaudhary And Another

  Record only

  FAPL/594/2018·2 May 2019

• The Commissioner,Commercial Tax v. S/S Modi Naturals LTD.

  Record only

  STRE/148/2018·2 May 2019

• Ateek Ulla v. State Of U P And 4 Others

  Record only

  WTAX/491/2019·18 Apr 2019

• The Commissioner ,Commercial Tax v. S/S H-1 INDIA PVT. LTD.

  Record only

  STRE/41/2019·18 Apr 2019

• M/S Lg Electronics (INDIA) PVT LTD v. State Of U.P. And 04 Others

  Record only

  WTAX/615/2018·11 Apr 2019

• M/S Vintage Detectitive And Safety PVT. LTD. v. Commissioner Of Appeals Central Goods And Services Tax And 2 Others

  Record only

  WTAX/423/2019·3 Apr 2019

• M/S Jai Laxmi Cement Co.(P.) LTD. v. Union Of INDIA And 5 Others

  Record only

  WTAX/381/2019·3 Apr 2019

• Vikalp Jain v. Union Of INDIA And 4 Others

  Record only

  BAIL/12504/2019·27 Mar 2019

• Rimjhim Ispat Limited v. State Of U.P. And 3 Others

  Record only

  WTAX/619/2018·14 Mar 2019

• Ashok Kumar Bhatia v. State Of U.P. And 2 Others

  Record only

  WTAX/1660/2018·13 Mar 2019

• Ranjeet @ Ranjeet Singh v. Union Of INDIA And 2 Others

  Record only

  BAIL/46144/2018·12 Mar 2019

• M/S Atul Pumps PVT. LTD v. The Commissioner Of Commercial Taxes U.P. Lucknow

  Record only

  STRE/87/2019·7 Mar 2019

• M/S S.M. Steels PVT. LTD. v. The Commissioner Commercial Tax

  Record only

  STRE/84/2019·6 Mar 2019

• Commissioner Of CGST And Central Excise v. M/S Wizard Fragrances

  Record only

  CEXA/9/2018·5 Mar 2019

• M/S Systematic Conscom LTD. v. State Of U.P. And 2 Others

  Record only

  WTAX/235/2019·28 Feb 2019

• Commissioner Of CGST And Central Excise v. M/S Sharma Fabricators And Erectors PVT. LTD.

  Record only

  CEXA/31/2018·24 Feb 2019

• M/S Dharampal Satyapal Limited v. The Commissioner Commercial Taxes

  Record only

  STRE/433/2013·21 Feb 2019

• Principal Commissioner, Central Goods And Services Tax Commissionerate v. M/S Enershell Alloys And Steel PVT LTD

  Record only

  CEXA/122/2018·21 Feb 2019

• Commissioner Of CGST And Central Excise v. M/S Dwivedi Enterprises

  Record only

  CEXA/121/2018·21 Feb 2019

• Add World Indoor - Outdoor Advertising Solutions v. State Of U.P. And 5 Others

  Record only

  WTAX/1470/2018·13 Feb 2019

• M/S Dm Advertisers Agency Thru. Its Managing Partner And 7 Ors. v. State Of U.P. And 3 Ors.

  Record only

  WTAX/562/2018·13 Feb 2019

• M/S Pankaj Advertising Prop. Through Its Prop. v. State Of U.P. And 7 Others

  Record only

  WTAX/577/2018·7 Feb 2019

• The Commissioner, Central Goods And Services Tax v. M/S Superlac Paints PVT. LTD.

  Record only

  CEXAD/72/2018·6 Feb 2019

• Commissioner CGST And Services Tax v. M/S Tin Manufacturing Co. (INDIA)

  Record only

  CEXA/101/2018·5 Feb 2019

• Commissioner Of CGST And Central Excise v. M/S Vinayak Ultra Flex PVT. LTD.

  Record only

  CEXA/18/2018·4 Feb 2019

• The Commissioner, Commercial Tax v. S/S Leather Craft

  Record only

  STRE/201/2018·31 Jan 2019

• Mohd Wasim v. State Of U.P. And 2 Others

  Record only

  CRLP/1817/2019·29 Jan 2019

• Commissioner, CGST And Central Excise, Agra v. M/S Ssgt Company

  Record only

  CEXA/118/2018·28 Jan 2019

• M/S Uppal Builders PVT. LTD. Thru Its Managing Director v. Dy. Commissioner Commercial Tax And Another

  Record only

  WTAX/21/2018·20 Jan 2019