The Commissioner Central Goods And Services Tax v. Prit Pal Singh Director Of M/S Hardayal Engg. Works
- Court
- Allahabad High Court
- Case number
- CEXA/337/2017
- Date of judgment
- 25 Sept 2019
- Petitioner
- THE COMMISSIONER CENTRAL GOODS and SERVICES TAX
- Respondent
- PRIT PAL SINGH DIRECTOR OF M/S HARDAYAL ENGG. WORKS
- CNR
- UPHC011929882017
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Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.