Commissioner, Central GST And Central Excise vs. M/S Triveni Engineering And Industries LTD.
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Court No. - 7 Case :- CENTRAL EXCISE APPEAL No. - 157 of 2018 Appellant :- Commissioner, Central Gst And Central Excise Respondent :- M/S Triveni Engineering And Industries Ltd. Counsel for Appellant :- Ramesh Chandra Shukla Counsel for Respondent :- Vinayak Mithal Hon'ble Biswanath Somadder,J. Hon'ble Ajay Bhanot,J. Learned counsel for the appellant - Revenue submits that the Revenue does not wish to prosecute the instant appeal.
The appeal is dismissed for non-prosecution. Order Date :- 10.12.2019 Neeraj (Biswanath Somadder,J.) (Ajay Bhanot,J.)
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