The Commissioner Central Goods And Services Tax v. M/S Hardayal Engg. Works PVT. LTD.
- Court
- Allahabad High Court
- Case number
- CEXA/321/2017
- Date of judgment
- 25 Sept 2019
- Petitioner
- THE COMMISSIONER CENTRAL GOODS and SERVICES TAX
- Respondent
- M/S HARDAYAL ENGG. WORKS PVT. LTD.
- CNR
- UPHC011916972017
Judgment text not available yet
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Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.