R.P.L. Projects LTD. vs. The Commissioner, Central Excise And CGST
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Court No. - 35 Case :- WRIT TAX No. - 670 of 2019 Petitioner :- R.P.L. Projects Ltd.
Respondent :- The Commissioner, Central Excise And Cgst Counsel for Petitioner :- Mohit Behari Mathur Counsel for Respondent :- B.K.Singh Raghuvanshi Hon'ble Bharati Sapru,J.
Hon'ble Vivek Varma,J.
Heard Sri M.B. Mathur, learned Counsel for the petitioner and Sri B.K.S. Raghuvanshi, learned Counsel for the respondents.
The present petition has been filed by the petitioner against show cause notice dated 18.04.2019.
It is open to the petitioner to give reply to the show cause notice.
We are not inclined to interfere in this matter at this stage.
The Writ Petition is dismissed as above. No costs.
Order Date :- 23.5.2019 S.P.
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