Commissioner Of CGST And Central Excise v. Rakesh Ladhani, M/S Amrit Bottlers PVT. LTD.
- Court
- Allahabad High Court
- Case number
- CEXA/175/2018
- Date of judgment
- 12 Nov 2019
- Petitioner
- COMMISSIONER OF CGST AND CENTRAL EXCISE
- Respondent
- RAKESH LADHANI, M/S AMRIT BOTTLERS PVT. LTD.
- CNR
- UPHC010950842018
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Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.