Commissioner Of Central Tax GST And Central Excise vs. M/S Hari Om Udyog

CEXAD/115/2019HC AllahabadGSTCNR UPHC01134233201927 November 20191 pages

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Court No. - 7 Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 115 of 2019 Appellant :- Commissioner Of Central Tax Gst And Central Excise Respondent :- M/S Hari Om Udyog Counsel for Appellant :- B.K.Singh Raghuvanshi Counsel for Respondent :- Pragya Pandey,Anurag Mishra Hon'ble Biswanath Somadder,J.

Hon'ble Ajay Bhanot,J.

Ref: Civil Misc. Withdrawal Application No.04 of 2019. This is an application seeking withdrawal of the appeal, being Central Excise Appeal Defective No.- 115 of 2019. Considering the facts and circumstances of the case as pleaded in the application, the appeal stands dismissed as withdrawn.

The instant application stands disposed of, accordingly.

Order Date :- 28.11.2019 Dhananjai (Biswanath Somadder, J.) (Ajay Bhanot, J.)

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