Commissioner Of CGST And Central Excise vs. M/S Triveni Corporation
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Court No. - 7 Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 118 of 2019 Appellant :- Commissioner Of Cgst And Central Excise Respondent :- M/S Triveni Corporation Counsel for Appellant :- Krishna Agarawal Counsel for Respondent :- Nishant Mishra Hon'ble Biswanath Somadder,J.
Hon'ble Ajay Bhanot,J.
Learned advocate appearing on behalf of the appellants submits, on instructions, that his client does not wish to proceed with the matter.
As such, the appeal stands dismissed for non prosecution.
Order Date :- 20.12.2019 Dhananjai (Biswanath Somadder, J.) (Ajay Bhanot, J.)
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