Allahabad High Court GST Judgments — 2019

136 judgments, newest first. Page 2 of 2.

M/S Vintage Detectitive And Safety PVT. LTD vs. Commissioner Of Appeals Central Goods And Services Tax And 2 Others

WTAX/423/2019HC Allahabad03 Apr 2019

M/S Jai Laxmi Cement Co.(P.) LTD vs. Union Of INDIA And 5 Others

WTAX/381/2019HC Allahabad03 Apr 2019

M/S Divakar Construction And Suppliers vs. State Of U.P. And 7 Others

WRIC/20501/2018HC Allahabad01 Apr 2019

M/S Hindon Filters PVT LTD vs. Union Of INDIA And 4 Others

WTAX/415/2019HC Allahabad31 Mar 2019

M/S Sethi Flour Mills PVT. LTD vs. The Commissioner Commercial Taxes

STRE/96/2019HC Allahabad31 Mar 2019

Vikalp Jain vs. Union Of INDIA And 4 Others

BAIL/12504/2019HC Allahabad27 Mar 2019

Rimjhim Ispat Limited vs. State Of U.P. And 3 Others

WTAX/619/2018HC Allahabad14 Mar 2019

Ashok Kumar Bhatia vs. State Of U.P. And 2 Others

WTAX/1660/2018HC Allahabad13 Mar 2019

Ranjeet @ Ranjeet Singh vs. Union Of INDIA And 2 Others

BAIL/46144/2018HC Allahabad12 Mar 2019

M/S Atul Pumps PVT. LTD vs. The Commissioner Of Commercial Taxes U.P. Lucknow

STRE/87/2019HC Allahabad07 Mar 2019

M/S S.M. Steels PVT. LTD vs. The Commissioner Commercial Tax

STRE/84/2019HC Allahabad06 Mar 2019

Commissioner Of CGST And Central Excise vs. M/S Wizard Fragrances

CEXA/9/2018HC Allahabad05 Mar 2019

M/S Systematic Conscom LTD vs. State Of U.P. And 2 Others

WTAX/235/2019HC Allahabad28 Feb 2019

M/S Bundelkhand Health Care Thru Its Prop. Bhagwat Porwal vs. State Of U.P. And 3 Others

WTAX/717/2017HC Allahabad27 Feb 2019

M/S Bundelkhand Health Care Thru Its Prop. B. Porwal vs. State Of U.P. And 3 Others

WTAX/850/2017HC Allahabad27 Feb 2019

Commissioner Of CGST And Central Excise vs. M/S Sharma Fabricators And Erectors PVT. LTD

CEXA/31/2018HC Allahabad24 Feb 2019

M/S Dharampal Satyapal Limited vs. The Commissioner Commercial Taxes

STRE/433/2013HC Allahabad21 Feb 2019

Principal Commissioner, Central Goods And Services Tax Commissionerate vs. M/S Enershell Alloys And Steel PVT LTD

CEXA/122/2018HC Allahabad21 Feb 2019

Commissioner Of CGST And Central Excise vs. M/S Dwivedi Enterprises

CEXA/121/2018HC Allahabad21 Feb 2019

Add World Indoor - Outdoor Advertising Solutions vs. State Of U.P. And 5 Others

WTAX/1470/2018HC Allahabad13 Feb 2019

M/S Dm Advertisers Agency Thru. Its Managing Partner And 7 Ors vs. State Of U.P. And 3 Ors

WTAX/562/2018HC Allahabad13 Feb 2019

Commissioner Of Central Tax, GST And Central Excise vs. Ashok Munjal Director

CEXA/149/2018HC Allahabad12 Feb 2019

Commissioner Of Central Excise, GST And Central Excise vs. O.P. Munjal Director

CEXA/145/2018HC Allahabad12 Feb 2019

Commissioner Of Central Tax, GST And Central Excise vs. Yogesh Munjal

CEXA/146/2018HC Allahabad12 Feb 2019

Commmissioner Of Central Tax, GST And Central Excise vs. Pankaj Munjal

CEXA/147/2018HC Allahabad12 Feb 2019

M/S Pankaj Advertising Prop. Through Its Prop vs. State Of U.P. And 7 Others

WTAX/577/2018HC Allahabad07 Feb 2019

The Commissioner, Central Goods And Services Tax vs. M/S Superlac Paints PVT. LTD

CEXAD/72/2018HC Allahabad06 Feb 2019

Commissioner CGST And Services Tax vs. M/S Tin Manufacturing Co. (INDIA)

CEXA/101/2018HC Allahabad05 Feb 2019

The Commissioner, Central Excise And Central GST vs. M/S Kurele Chemical Co

CEXA/24/2018HC Allahabad04 Feb 2019

Commissioner Of CGST And Central Excise vs. M/S Vinayak Ultra Flex PVT. LTD

CEXA/18/2018HC Allahabad04 Feb 2019

The Commissioner, Commercial Tax vs. S/S Leather Craft

STRE/201/2018HC Allahabad31 Jan 2019

Mohd Wasim vs. State Of U.P. And 2 Others

CRLP/1817/2019HC Allahabad29 Jan 2019

Commissioner, CGST And Central Excise, Agra vs. M/S Ssgt Company

CEXA/118/2018HC Allahabad28 Jan 2019

Virendra Pratap Singh vs. State Of U.P. And 2 Others

CRLP/747/2019HC Allahabad21 Jan 2019

M/S Uppal Builders PVT. LTD. Thru Its Managing Director vs. Dy. Commissioner Commercial Tax And Another

WTAX/21/2018HC Allahabad20 Jan 2019

M/S Faraim Isarail And Company vs. State Of U.P. And 3 Others

WRIC/242/2019HC Allahabad06 Jan 2019

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