Commissioner CGST And Services Tax v. M/S Tin Manufacturing Co. (INDIA)
- Court
- Allahabad High Court
- Case number
- CEXA/101/2018
- Date of judgment
- 5 Feb 2019
- Petitioner
- COMMISSIONER CGST AND SERVICES TAX
- Respondent
- M/S TIN MANUFACTURING CO. (INDIA)
- CNR
- UPHC011045072018
Judgment text not available yet
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Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.