Commissioner, CGST And Central Excise, Agra v. M/S Ssgt Company

Court
Allahabad High Court
Case number
CEXA/118/2018
Date of judgment
28 Jan 2019
Petitioner
COMMISSIONER, CGST AND CENTRAL EXCISE, AGRA
Respondent
M/S SSGT COMPANY
CNR
UPHC011259372018

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