Principal Commissioner, Central Goods And Services Tax Commissionerate v. M/S Enershell Alloys And Steel PVT LTD
Original PDF →CEXA/122/2018HC AllahabadGSTCNR UPHC01079473201821 February 2019
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Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.