Allahabad High Court GST Judgments — 2018

116 judgments. Showing the 100 most recent.

• M/S Guru Sahai Jewelers v. Union Of INDIA And 3 Others

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  WTAX/1696/2018·20 Dec 2018

• M/S Ram Naresh Rama Kant v. State Of U.P. And 3 Others

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  WTAX/1688/2018·19 Dec 2018

• M/S Khandelwal Extractions LTD. v. State Of U.P. And 6 Others

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  WTAX/1605/2018·13 Dec 2018

• S/S Patel Hardware v. Commissioner, State G.S.T. And 2 Others

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  WTAX/1388/2018·9 Dec 2018

• Commissioner , CGST And Central Excise, Allahabad v. M/S Iti Doorbhash Nagar, Up

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  CEXAD/31/2018·6 Dec 2018

• Hari Govind Texfab (INDIA) Privet Limited v. State Of U.P. And 3 Others

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  WTAX/1566/2018·6 Dec 2018

• M/S Maa Mundeshwari Traders v. Union Of INDIA And 3 Others

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  WTAX/1562/2018·6 Dec 2018

• M/S R.K. Distributors v. Commissioner Commercial Tax U.P.

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  STRE/351/2018·4 Dec 2018

• M/S Sarvottam Rolling Mills PVT. LTD. v. State Of U.P. And 2 Others

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  WTAX/1530/2018·2 Dec 2018

• M/S Sanjay Iron Store v. State Of U.P. And 3 Others

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  WTAX/1497/2018·27 Nov 2018

• Shiv Singh Lodhi v. State Of U.P.

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  BAIL/45319/2018·27 Nov 2018

• Mahendra Kushwaha v. State Of U.P.

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  BAIL/45043/2018·26 Nov 2018

• Shiv Singh Lodhi v. State Of U.P.

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  BAIL/45180/2018·26 Nov 2018

• M/S Ujala Traders v. State Of U P And 3 Others

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  WTAX/1477/2018·21 Nov 2018

• M/S Maa Mundeshwari Traders v. Union Of INDIA And 3 Others

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  WTAX/1476/2018·21 Nov 2018

• The Commissioner, Commercial Tax v. S/S Kamta Prasad Braj Mohan Lal

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  STRE/206/2018·18 Nov 2018

• Lg Electronics INDIA PVT. LTD. v. State Of U.P. And 03 Others

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  WTAX/620/2018·18 Nov 2018

• L.G. Electronics INDIA PVT.LTD. v. State Of U P And 3 Others

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  WTAX/617/2018·18 Nov 2018

• M/S Vandana Distributors v. The Commissioner Of Trade Tax U.P.

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  STRE/2024/2007·16 Nov 2018

• M/S Anil Enterprises v. State Of U.P. And 2 Others

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  WTAX/1363/2018·14 Nov 2018

• M/S Faraim Isarail And Company Navin Phal Evam Sabji Mandi v. State Of Uttar Pradesh And 3 Others

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  WRIC/37409/2018·14 Nov 2018

• M/S S.R. Sales v. State Of U.P. And 2 Others

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  WTAX/1446/2018·13 Nov 2018

• M/S Rathi Steel Power Limited Industrial Area South Of G.T. Road Ghaziabad v. Union Of INDIA And 2 Others

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  WTAX/1432/2018·1 Nov 2018

• M/S Diamond Metal v. State Of U.P. And 2 Others

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  WTAX/1406/2018·29 Oct 2018

• M/S Basant Oils PVT. LTD. v. The Commissioner, Commercial Taxes

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  STRE/276/2018·28 Oct 2018

• M/S Mahi Traders v. State Of U.P. And 3 Others

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  WTAX/1288/2018·28 Oct 2018

• M/S Verma Roadways v. State Of U.P. And 2 Others

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  WTAX/1267/2018·28 Oct 2018

• M/S Bajrang Enterprises v. Union Of INDIA And 3 Others

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  WTAX/1397/2018·28 Oct 2018

• Commissioner Central CGST And Cx, Kanpur v. M/S Security And Intelligence Services (I) LTD, Kanpur

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  CEXA/109/2018·11 Oct 2018

• Rajesh Sharma v. State Of U.P. And Another

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  WTAX/1353/2018·9 Oct 2018

• M/S Hind Timber Merchant v. State Of U.P. And 3 Others

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  WRIC/34345/2018·9 Oct 2018

• Hazi Abdul Hakeem v. State Of U.P. And 4 Others

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  WRIC/33758/2018·7 Oct 2018

• M/S Dayal Traders v. Commissioner Of Commercial Tax

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  STRE/248/2018·3 Oct 2018

• M/S Dayal Traders v. Commissioner Of Commercial Tax

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  STRE/249/2018·3 Oct 2018

• M/S Rajavat Steels And Another v. State Of U.P. And 3 Others

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  WTAX/1300/2018·26 Sept 2018

• M/S Shivalik Buildtech PVT. LTD. v. The Commissioner, Commercial Taxes

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  STRE/236/2018·25 Sept 2018

• Principal Commissioner, Central Goods And Services Tax Commissionerate v. M/S Dhampur Sugar Mills LTD. (Chemical Division)

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  CEXA/83/2018·23 Sept 2018

• Cce Lucknow(Now Commissioner Of CGST And Central Excise Agra) v. M/S Pnc Constructions Co. LTD

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  CEXA/20/2018·18 Sept 2018

• Cce Lucknow(Now Commissioner Of CGST And Central Excise,Agra) v. M/S Atv Project INDIA LTD.

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  CEXA/51/2018·18 Sept 2018

• Cce Kanpur ( Now Commissioner Of CGST And Central Excise, Agra) v. M/S Romsons Juniors (INDIA)

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  CEXA/100/2018·18 Sept 2018

• Cce Kanpur (Now Commisioner Of CGST And Central Excise, Agra) v. Rajneesh Khanna

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  CEXA/99/2018·18 Sept 2018

• Cce Lucknow(Now Commissioner Of CGST And Central Excise, Agra) v. Mahesh Chaturvedi, Chairman M/S Atv Project INDIA LTD.

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  CEXA/76/2018·18 Sept 2018

• M/S Godrej And Boyce Manufacturing Co. LTD. v. State Of U.P. And 02 Others

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  WTAX/587/2018·17 Sept 2018

• The Commissioner, Central Excise And Central GST v. Sanjay Kumar Kurele

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  CEXA/25/2018·13 Sept 2018

• Cce Lucknow ( Now Commissioner Of CGST And Central Excise, Agra) v. B.R. Pandhi, Director, Atv Projects INDIA LTD.

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  CEXAD/56/2018·12 Sept 2018

• The Commissioner, CGST And Central Excise v. Pawan Tyagi

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  CEXAD/77/2018·11 Sept 2018

• The Commissioner, CGST And Central Excise v. Associated Machinery Corp. LTD.

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  CEXAD/76/2018·11 Sept 2018

• The Commissioner, CGST And Central Excise v. Associated Machinery Corp. LTD.

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  CEXAD/75/2018·11 Sept 2018

• Commissioner Of GST And Central Excise v. M/S Grasim Industries LTD.

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  CEXAD/13/2018·11 Sept 2018

• The Commissioner, Commercial Tax v. M/S Innersel Alloys And Steel PVT. LTD.

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  STRE/234/2018·9 Sept 2018

• The Commissioner, Central Goods And Services Tax, Noida v. M/S Addi Industries, LTD.

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  CEXA/69/2018·6 Sept 2018

• Ranjeet @ Ranjeet Singh v. Union Of INDIA And 2 Others

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  BAIL/21843/2018·5 Sept 2018

• Deepak v. State Of U.P. And Another

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  A482/29846/2018·4 Sept 2018

• Awadhesh @ Kalu v. State Of U.P.

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  BAIL/26225/2018·26 Aug 2018

• M/S Chandra Kishor Singh Govt. Contractor And General Order Supplier v. The Director, Construction And Design Services U P Jal Nigam And 4 Others

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  WTAX/1159/2018·20 Aug 2018

• M/S Chandra Kishor Singh Govt. Contractor And General Order Supplier v. The Director, Construction And Design Services U P Jal Nigam And 4 Others

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  WTAX/1158/2018·20 Aug 2018

• M/S Kanodia Cement Thru Its Director Gautam Kanodia v. State Of U.P. And 2 Others

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  WTAX/522/2017·13 Aug 2018

• Neeraj Tiwari v. The Commissioner, Commercial Taxes

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  STRE/214/2018·13 Aug 2018

• U.P. State Construction And Infrastructure Development Corporation LTD v. Union Of INDIA And 2 Others

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  WTAX/1100/2018·12 Aug 2018

• Commissioner GST And Central Excise v. M/S Dsm Sugar Vill. Asmoli Tehsil Sambhal

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  CEXA/298/2017·9 Aug 2018

• Commissioner GST And Central Excise G.B. Nagar v. M/S Dsm Sugar Vill. Asmoli Tehsil Sambhal

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  CEXA/291/2017·9 Aug 2018

• M/S Paras Nath Enterprises v. Union Of INDIA And 3 Others

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  WTAX/1088/2018·6 Aug 2018

• Commissioner Of CGST And Cetnral Excise v. M/S Ganesh Yadav

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  CEXA/304/2017·2 Aug 2018

• Commissioner Of CGST And Central Excise, Ghaziabad v. Shri Ashutosh Agarwal M.D.-M/S Secure Industries LTD.

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  CEXA/106/2018·25 Jul 2018

• Commissioner Of CGST And Central Excise v. M/S Good Earth Steel PVT. LTD. And 2 Others

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  CEXA/74/2018·25 Jul 2018

• Commissioner Of CGST And Central Excise, Ghaziabad v. M/S Secure Industries LTD.

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  CEXA/104/2018·19 Jul 2018

• Commissioner,CGST And Central Excise v. M/S Shivangi Metal Industries Private Limited,(Trade Unit)

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  CEXAD/63/2018·17 Jul 2018

• Commissioner, CGST And Central Excise v. M/S Shivangi Metal Industries Private Limited

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  CEXA/125/2018·17 Jul 2018

• Commissioner, CGST And Central Excise v. Shri Arvind Agarwal

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  CEXAD/62/2018·17 Jul 2018

• Commissioner Of CGST And Central Excise v. Hindalco Industries LTD.

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  CEXA/86/2018·17 Jul 2018

• Commissioner Of CGST And Central Excise v. M/S Pole Unit

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  CEXA/59/2018·17 Jul 2018

• The Commissioner, CGST v. M/S Simbhaoli Sugar LTD.

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  CEXA/73/2018·17 Jul 2018

• Commissioner, CGST And Central Excise v. M/S Iti Doorbhash Nagar

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  CEXA/84/2018·10 Jul 2018

• Shri Viklap Jain v. Union Of INDIA And 4 Others

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  WTAX/805/2018·24 May 2018

• Imtiaz Sayed Hussain v. Union Of INDIA And 3 Others

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  WTAX/811/2018·21 May 2018

• M/S Supertech Township Projects Limited v. The Commissioner,Commercial Tax

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  STRE/141/2018·14 May 2018

• M/S Modern Traders v. State Of U P And 2 Others

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  WTAX/763/2018·8 May 2018

• S.B.G.C Logistics v. State Of U.P. And 4 Others

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  WTAX/731/2018·2 May 2018

• Saurabh Kumaar Pandey v. State Of U.P. And 3 Ors

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  CRLP/2703/2018·1 May 2018

• M/S Delhi Gujrat Fleet Carrier PVT. LTD v. State Of U.P. And 4 Others

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  WTAX/718/2018·30 Apr 2018

• M/S K.L Industries v. State Of U.P. And 2 Others

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  WTAX/725/2018·30 Apr 2018

• Irc (INDIA) LTD. v. State Of U.P. And 3 Others

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  WTAX/717/2018·30 Apr 2018

• Super INDIA (Global) Logistics LTD v. State Of U.P. And Another

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  WTAX/686/2018·23 Apr 2018

• Rivigo Services PVT. LTD. v. State Of U.P. And 3 Others

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  WTAX/689/2018·23 Apr 2018

• M/S Ankur Carrier Express Cargo Service v. Union Of INDIA And 3 Others

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  WTAX/648/2018·22 Apr 2018

• Mahalaxmi Traders v. State Of U.P. And 3 Others

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  WTAX/652/2018·16 Apr 2018

• Mohd. Yunush v. State Of U.P. And 3 Others

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  WRIC/6392/2018·12 Apr 2018

• Vsl Alloys (INDIA) PVT. LTD. v. State Of U.P. And Another

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  WTAX/637/2018·12 Apr 2018

• M/S Metal Handicrafts v. State Of U.P. And 5 Others

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  WTAX/631/2018·11 Apr 2018

• M/S Century Rayon v. Union Of INDIA And 3 Others

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  WTAX/623/2018·10 Apr 2018

• M/S Torque Pharmaceuticals PVT. LTD. v. State Of Up And 2 Others

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  WTAX/610/2018·9 Apr 2018

• M/S Axpress Logistics INDIA PVT. LTD. v. Union Of INDIA And 3 Others

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  WTAX/602/2018·8 Apr 2018

• M/S Harley Foods Products PVT. LTD. v. State Of U P And 3 Others

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  WTAX/584/2018·4 Apr 2018

• M/S Shaurya Enterprises v. State Of U.P. And 02 Others

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  WTAX/563/2018·4 Apr 2018

• M/S Maa Vindhyavasini Tobacco Private LTD. v. State Of Up And 3 Others

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  WTAX/592/2018·4 Apr 2018

• M/S Ramesh Chand Kannu Mal v. State Of Up And 2 Others

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  WTAX/583/2018·4 Apr 2018

• M/S Haryana Freight Carrier (P). LTD. v. State Of Up And 3 Others

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  WTAX/579/2018·3 Apr 2018

• The Commissioner Commercial Tax U.P. Lucknow v. S/S Global Enterprises

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  STRE/480/2017·2 Apr 2018

• M/S Modern Traders v. State Of U.P. And 2 Others

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  WTAX/576/2018·2 Apr 2018

• Commissioner Of CGST And Central Excise v. M/S Rama Sales And Services

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  CEXA/28/2018·8 Mar 2018