The Commissioner, CGST And Central Excise v. Pawan Tyagi
- Court
- Allahabad High Court
- Case number
- CEXAD/77/2018
- Date of judgment
- 11 Sept 2018
- Petitioner
- THE COMMISSIONER, CGST AND CENTRAL EXCISE
- Respondent
- PAWAN TYAGI
- CNR
- UPHC011781412018
Judgment text not available yet
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Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.