Commissioner Central CGST And Cx, Kanpur v. M/S Security And Intelligence Services (I) LTD, Kanpur
- Court
- Allahabad High Court
- Case number
- CEXA/109/2018
- Date of judgment
- 11 Oct 2018
- Petitioner
- COMMISSIONER CENTRAL CGST AND CX, KANPUR
- Respondent
- M/S SECURITY AND INTELLIGENCE SERVICES (I) LTD, KANPUR
- CNR
- UPHC011246672018
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Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.