The Commissioner, Central Excise And Central GST v. Sanjay Kumar Kurele
- Court
- Allahabad High Court
- Case number
- CEXA/25/2018
- Date of judgment
- 13 Sept 2018
- Petitioner
- THE COMMISSIONER, CENTRAL EXCISE AND CENTRAL GST,
- Respondent
- sanjay kumar kurele
- CNR
- UPHC010330622018
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Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.