Commissioner, CGST And Central Excise v. M/S Shivangi Metal Industries Private Limited

Court: Allahabad High Court
Case number: CEXA/125/2018
Date of judgment: 17 Jul 2018
Petitioner: COMMISSIONER, CGST AND CENTRAL EXCISE
Respondent: M/S SHIVANGI METAL INDUSTRIES PRIVATE LIMITED
CNR: UPHC011357052018

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