Commissioner Of GST And Central Excise v. M/S Grasim Industries LTD.
- Court
- Allahabad High Court
- Case number
- CEXAD/13/2018
- Date of judgment
- 11 Sept 2018
- Petitioner
- COMMISSIONER OF GST and CENTRAL EXCISE
- Respondent
- M/S GRASIM INDUSTRIES LTD.
- CNR
- UPHC010027202018
Judgment text not available yet
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Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.