Allahabad High Court GST Judgments — 2018

151 judgments, newest first. Page 2 of 2.

Shree Krishna Contractor And Suppliers vs. State Of U.P. And 4 Others

WRIC/13906/2018HC Allahabad18 Apr 2018

Mahalaxmi Traders vs. State Of U.P. And 3 Others

WTAX/652/2018HC Allahabad16 Apr 2018

Mohd. Yunush vs. State Of U.P. And 3 Others

WRIC/6392/2018HC Allahabad12 Apr 2018

Vsl Alloys (INDIA) PVT. LTD vs. State Of U.P. And Another

WTAX/637/2018HC Allahabad12 Apr 2018

M/S Metal Handicrafts vs. State Of U.P. And 5 Others

WTAX/631/2018HC Allahabad11 Apr 2018

M/S Century Rayon vs. Union Of INDIA And 3 Others

WTAX/623/2018HC Allahabad10 Apr 2018

M/S Torque Pharmaceuticals PVT. LTD vs. State Of Up And 2 Others

WTAX/610/2018HC Allahabad09 Apr 2018

M/S Axpress Logistics INDIA PVT. LTD vs. Union Of INDIA And 3 Others

WTAX/602/2018HC Allahabad08 Apr 2018

M/S Harley Foods Products PVT. LTD vs. State Of U P And 3 Others

WTAX/584/2018HC Allahabad04 Apr 2018

M/S Shaurya Enterprises vs. State Of U.P. And 02 Others

WTAX/563/2018HC Allahabad04 Apr 2018

M/S Maa Vindhyavasini Tobacco Private LTD vs. State Of Up And 3 Others

WTAX/592/2018HC Allahabad04 Apr 2018

M/S Ramesh Chand Kannu Mal vs. State Of Up And 2 Others

WTAX/583/2018HC Allahabad04 Apr 2018

M/S Haryana Freight Carrier (P). LTD vs. State Of Up And 3 Others

WTAX/579/2018HC Allahabad03 Apr 2018

Nem Singh vs. State Of U.P

BAIL/2375/2018HC Allahabad02 Apr 2018

The Commissioner Commercial Tax U.P. Lucknow vs. S/S Global Enterprises

STRE/480/2017HC Allahabad02 Apr 2018

M/S Modern Traders vs. State Of U.P. And 2 Others

WTAX/576/2018HC Allahabad02 Apr 2018

Ismail vs. State Of Up And Another

A482/9383/2018HC Allahabad21 Mar 2018

Prahit Singhal vs. State Of U.P

BAIL/9568/2018HC Allahabad13 Mar 2018

M/S Asia Pacific Distributors vs. Union Of INDIA And 4 Ors

WTAX/367/2018HC Allahabad12 Mar 2018

M/S Shagun Enterprises vs. Union Of INDIA And 4 Others

WTAX/359/2018HC Allahabad12 Mar 2018

M/S Amit Tiles vs. Union Of INDIA And 4 Others

WTAX/364/2018HC Allahabad12 Mar 2018

M/S Shagun Marketing And Engg. And Its Unit M/S Shagun Bath Decor vs. Union Of INDIA And 4 Ors

WTAX/369/2018HC Allahabad12 Mar 2018

M/S Navin Rassi Bhandar vs. Union Of INDIA And 4 Others

WTAX/366/2018HC Allahabad12 Mar 2018

M/S Bansal Rope Store vs. Union Of INDIA And 4 Others

WTAX/357/2018HC Allahabad12 Mar 2018

M/S New Jain Marbles vs. Union Of INDIA And 4 Others

WTAX/370/2018HC Allahabad12 Mar 2018

M/S A. V. Sales, W-1 vs. Union Of INDIA And 4 Others

WTAX/368/2018HC Allahabad12 Mar 2018

Commissioner Of CGST And Central Excise vs. M/S Rama Sales And Services

CEXA/28/2018HC Allahabad08 Mar 2018

M/S Dharampalpremchand LTD vs. Commissioner, Central Goods And Services Tax, Noida

WTAX/234/2018HC Allahabad25 Feb 2018

M/S Dev Priya Industries PVT. LTD vs. Union Of INDIA Through Secretary And 5 Others

WTAX/228/2018HC Allahabad22 Feb 2018

M/S National Chemical And Dyes Company vs. Union Of INDIA Through Secretary Ministry Of Finance (Department Of Revenue), And 3 Others

WTAX/200/2018HC Allahabad19 Feb 2018

M/S Ktl (P) LTD. Through Its Managing Director M.K. Agarwal vs. Union Of INDIA Through Secy. And 4 Others

WTAX/170/2018HC Allahabad12 Feb 2018

M/S Perfect Sales Service Through Its Prop. Pradeep Kumar Jain vs. State Of U.P. And 4 Others

WTAX/153/2018HC Allahabad07 Feb 2018

M/S Rasik Products PVT. LTD vs. Union Of INDIA

WTAX/131/2018HC Allahabad04 Feb 2018

Shyam Singh vs. State Of U.P

BAIL/28481/2017HC Allahabad01 Feb 2018

Riyazuddin vs. State Of U.P

BAIL/13495/2017HC Allahabad31 Jan 2018

M/S Hind Logistic vs. State Of U.P. And 2 Others

WTAX/85/2018HC Allahabad24 Jan 2018

M/S Continental INDIA Private Limited And Another vs. Union Of INDIA Thru Secy. And 3 Others

WTAX/67/2018HC Allahabad23 Jan 2018

Rahul Katiyar And Another vs. State Of U.P. And 3 Others

WTAX/40/2018HC Allahabad18 Jan 2018

Commissioner Of CGST And Central Excise Allahabad vs. S.K. Vishwakarma Inspector Retired

CUSAD/58/2017HC Allahabad18 Jan 2018

M/S Maa Annapurna Transport Agency PVT. LTD vs. Union Of INDIA Thru Secy. And 3 Others

WTAX/849/2017HC Allahabad11 Jan 2018

M/S Bharat Iron Store And Another vs. Union Of INDIA Secy. And 3 Others

WTAX/28/2018HC Allahabad11 Jan 2018

Shri Balaji Concast Unit 2 PVT. LTD vs. State Of U.P. And 3 Others

WTAX/27/2018HC Allahabad11 Jan 2018

Commissioner Central Tax GST Noida vs. M/S Hcl Infosystems LTD

CEXA/359/2017HC Allahabad10 Jan 2018

M/S Lakhotia Transport Co. PVT. And Another vs. Union Of INDIA Thru Its Secy. And 3 Others

WTAX/20/2018HC Allahabad09 Jan 2018

Nityanand Gupta And 20 Others vs. State Of U.P. And 12 Others

WTAX/599/2016HC Allahabad08 Jan 2018

Tribhuwan Singh vs. State Of U.P. And 2 Others

WTAX/651/2016HC Allahabad08 Jan 2018

Gautam Jaiswal And 25 Others vs. State Of U.P. And 11 Others

WTAX/646/2016HC Allahabad08 Jan 2018

Daya Shanker And 2 Others vs. State Of U.P. And 3 Others

WTAX/657/2016HC Allahabad08 Jan 2018

Rakesh Kumar Agrawal And 6 Others vs. State Of U.P. And 3 Others

WTAX/641/2016HC Allahabad08 Jan 2018

M/S Akash Traders Thru Its Prop. Shri Rakesh Kumar vs. State Of U.P. And 2 Others

WTAX/7/2018HC Allahabad07 Jan 2018

M/S Vikram Solar PVT. LTD vs. Union Of INDIA Thru Secy. And 3 Others

WTAX/873/2017HC Allahabad03 Jan 2018