Principal Commissioner, Central Goods And Services Tax Commissionerate v. M/S Dhampur Sugar Mills LTD. (Chemical Division)
- Court
- Allahabad High Court
- Case number
- CEXA/83/2018
- Date of judgment
- 23 Sept 2018
- Petitioner
- PRINCIPAL COMMISSIONER, CENTRAL GOODS AND SERVICES TAX COMMISSIONERATE
- Respondent
- M/S DHAMPUR SUGAR MILLS LTD. (CHEMICAL DIVISION)
- CNR
- UPHC010793672018
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Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.