Cce Kanpur ( Now Commissioner Of CGST And Central Excise, Agra) v. M/S Romsons Juniors (INDIA)
- Court
- Allahabad High Court
- Case number
- CEXA/100/2018
- Date of judgment
- 18 Sept 2018
- Petitioner
- CCE KANPUR ( NOW COMMISSIONER OF CGST AND CENTRAL EXCISE, AGRA)
- Respondent
- M/S ROMSONS JUNIORS (INDIA)
- CNR
- UPHC011074862018
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Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.