M/S Shri Gurunanak Commission Agent And 26 Others vs. State Of U.P. And 3 Others

WRIC/23591/2018HC AllahabadGSTCNR UPHC01131149201812 July 20181 pages
For Petitioner: Abhishek Kumar Yadav, Mahender, Pal Singh YadavFor Respondent: C.S.C., Hon'ble Dilip B. Bhosale, Chief Justice, Hon'ble Yashwant Varma, J., Heard Mr. M.P. Singh Yadav, learned counsel for the petitioners, and Mr. C.S. Singh, learned counsel for respondent Nos. 2, 3, and 4

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Chief Justice's Court Case :- WRIT - C No. - 23591 of 2018 Petitioner :- M/S Shri Gurunanak Commission Agent And 26 Others Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Abhishek Kumar Yadav,Mahender Pal Singh Yadav Counsel for Respondent :- C.S.C.

Hon'ble Dilip B. Bhosale,Chief Justice Hon'ble Yashwant Varma,J.

Heard Mr. M.P. Singh Yadav, learned counsel for the petitioners and Mr. C.S. Singh, learned counsel for respondent Nos. 2, 3 and 4.

Counsel for the petitioners does not press this writ petition and submits that the petitioners shall take an appropriate remedy for challenging the GST levied by the respondent before the appropriate forum. Petition is disposed of with liberty as prayed.

Order Date :- 13.7.2018 VMA (Dilip B Bhosale, CJ) (Yashwant Varma, J)

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