Cce Lucknow(Now Commissioner Of CGST And Central Excise,Agra) v. M/S Atv Project INDIA LTD.

Court: Allahabad High Court
Case number: CEXA/51/2018
Date of judgment: 18 Sept 2018
Petitioner: cce lucknow(now commissioner of cgst and central excise,agra)
Respondent: m/s atv project india ltd.
CNR: UPHC010507072018

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