Cce Lucknow(Now Commissioner Of CGST And Central Excise, Agra) v. Mahesh Chaturvedi, Chairman M/S Atv Project INDIA LTD.
- Court
- Allahabad High Court
- Case number
- CEXA/76/2018
- Date of judgment
- 18 Sept 2018
- Petitioner
- CCE LUCKNOW(NOW COMMISSIONER OF CGST AND CENTRAL EXCISE, AGRA)
- Respondent
- MAHESH CHATURVEDI, CHAIRMAN M/S ATV PROJECT INDIA LTD.
- CNR
- UPHC010649942018
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Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.