Commissioner Of Central Tax, GST And Central Excise vs. M/S Surya Foods And Agro LTD.
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Court No. - 7 Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 20 of 2019 Appellant :- Commissioner Of Central Tax, Gst And Central Excise Respondent :- M/S Surya Foods And Agro Ltd.
Counsel for Appellant :- Ramesh Chandra Shukla Hon'ble Biswanath Somadder,J.
Hon'ble Ajay Bhanot,J.
Ref: Civil Misc. Withdrawal Application No.03 of 2019.
This is an application seeking withdrawal of the appeal, being Central Excise Appeal Defective No.-20 of 2019.
Considering the facts and circumstances of the case as pleaded in the application, the appeal stands dismissed as withdrawn.
The instant application stands disposed of, accordingly.
Order Date :- 27.11.2019 Neeraj / Ashish (Biswanath Somadder,J.) (Ajay Bhanot,J.)
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