The Commissioner, CGST And Central Excise v. Surinder Khanna
- Court
- Allahabad High Court
- Case number
- CEXA/167/2018
- Date of judgment
- 1 Aug 2019
- Petitioner
- THE COMMISSIONER, CGST AND CENTRAL EXCISE
- Respondent
- SURINDER KHANNA
- CNR
- UPHC011831572018
Judgment text not available yet
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Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.