The Commissioner,Central Goods And Services Tax vs. M/S Gulshan Rai Jain-2
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Court No. - 35 Case :- CENTRAL EXCISE APPEAL No. - 89 of 2018 Appellant :- The Commissioner,Central Goods And Services Tax Respondent :- M/S Gulshan Rai Jain-2 Counsel for Appellant :- Piyush Agrawal Counsel for Respondent :- Chandra Kumar Rai,Siddharth Singhal Hon'ble Bharati Sapru,J.
Hon'ble Rohit Ranjan Agarwal,J.
List revised.
No one appears for the Department to press this appeal. Learned counsel for the respondent is present.
Accordingly, the appeal is dismissed in default.
Interim order, if any, stands vacated.
Order Date :- 12.9.2019 V.S.Singh
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