Commissioner Of CGST And Central Excise vs. M/S Hi Tech Medicare Devices PVT. LTD.
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Court No. - 7 In Re: Civil Misc (Withdrawal) Application No. 2 of 2019: Case :- CENTRAL EXCISE APPEAL No. - 10 of 2019 Appellant :- Commissioner Of Cgst And Central Excise Respondent :- M/S Hi Tech Medicare Devices Pvt. Ltd.
Counsel for Appellant :- Krishna Agarawal Counsel for Respondent :- Faheem Ahmad Hon'ble Biswanath Somadder,J.
Hon'ble Manish Mathur,J.
This is an application seeking withdrawal of the appeal, being Central Excise Appeal No.-10 of 2019. Considering the facts and circumstances of the case as pleaded in the application, the appeal stands dismissed as withdrawn.
The instant application stands disposed of accordingly.
Order Date :- 13.12.2019 Deepak / Subodh (Biswanath Somadder, J.) (Manish Mathur, J.)
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