Commissioner Of CGST And Central Excise, Varanasi vs. M/S Goenka Motors (P) LTD

CEXA/98/2018HC AllahabadGSTCNR UPHC01106877201827 November 20191 pages

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Court No. - 7 Case :- CENTRAL EXCISE APPEAL No. - 98 of 2018 Appellant :- Commissioner Of Cgst And Central Excise, Varanasi Respondent :- M/S Goenka Motors (P) Ltd Counsel for Appellant :- Dhananjay Awasthi Hon'ble Biswanath Somadder,J.

Hon'ble Ajay Bhanot,J.

On the prayer of Sri Dhananjay Awasthi, the learned advocate for the appellant, the appeal stands dismissed as withdrawn.

Order Date :- 28.11.2019 Dhananjai (Biswanath Somadder, J.) (Ajay Bhanot, J.)

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