M/S Parle Agro PVT. LTD. vs. The Union Of INDIA And 3 Others
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Court No. - 35 Case :- WRIT TAX No. - 915 of 2019 Petitioner :- M/S Parle Agro Pvt. Ltd. Respondent :- The Union Of India And 3 Others Counsel for Petitioner :- Amit Mahajan Counsel for Respondent :- A.S.G.I.,Krishna Agarawal Hon'ble Bharati Sapru,J. Hon'ble Rohit Ranjan Agarwal,J. The petitioner has filed this petition against an order dated 28.05.2018 passed by the Commissioner of CGST (Appeals), NOIDA i.e. respondent no.
The order is clearly appellable before the Tribunal. We leave it open to the petitioner to take recourse to the remedy available to it under the Act. We are not inclined to interfere in this matter at this stage. The Writ Petition is dismissed. No costs. Order Date :- 13.8.2019 S.P.
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