Commissioner Of CGST And Central Excise vs. M/S Shiv Shakti Security Services

CEXA/108/2018HC AllahabadGSTCNR UPHC01124666201811 December 20191 pages

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Court No. - 7 In Re: Civil Misc. Withdrawal Application No. 2 of 2019 Case :- CENTRAL EXCISE APPEAL No. - 108 of 2018 Appellant :- Commissioner Of CGST And Central Excise Respondent :- M/S Shiv Shakti Security Services Counsel for Appellant :- Parv Agarwal Hon'ble Biswanath Somadder,J.

Hon'ble Manish Mathur,J.

This is an application seeking withdrawal of the appeal, being Central Excise Appeal No.-108 of 2018. Considering the facts and circumstances of the case as pleaded in the application, the appeal stands dismissed as withdrawn.

The instant application stands disposed of accordingly.

Order Date :- 12.12.2019 Ravi / Subodh (Biswanath Somadder, J.) (Manish Mathur, J.)

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