M/S Polo International Through Its Proprietor Shri Ashutosh Sajjan Agarwal v. State Of U.P., Through Secretary, Institutional Finance, Civil Secretariat,U.P. Govt. And 2 Others
Original PDF →WTAX/291/2020HC AllahabadGSTCNR UPHC01052169202007 June 2020
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Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.